/587In exercise of the powers conferred by section 28 of the Foreign Marriage Act, 1969 (33 of 1969) and in supersession of the Special Marriage (Diplomatic and Consular Officers) Rules, 1955, published with the notification of the Government of India in the Ministry of External Affairs No. S.R.O. 1679, dated 29th July, 1955, the Central Government hereby makes the following rules, namely-:-
