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Union of India - Section

Section 5 in All India Institute of Medical Sciences Rules, 2019

5. Allowances of President and members.

(1)The President or any member shall not be entitled to any allowance or other remuneration except such travelling and daily allowances for which they are eligible under the regulations framed under section 29.
(2)Nothing in sub-rule (1) shall apply to the Director who may draw the salary and allowance attached to the post of Director.