Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 5 in The Tamil Nadu Admission in Engineering Institutions Rules, 2007

5. Determination of inter-se-merit.

- In cases where more than one student have got the same marks in the common merit list, the inter-se-merit among such students shall be determined in the order of priority as specified below:-
(i)percentage of marks in Mathematics.
(ii)percentage of marks in Physics.
(iii)the percentage of marks in the optional subject.
(iv)date of birth.
(v)random number assigned.