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Gujarat High Court

Bipinbhai Bachubhai Kataria L/R Of Late ... vs Income Tax Officer on 11 June, 2019

Author: J.B.Pardiwala

Bench: J.B.Pardiwala, A.C. Rao

         C/SCA/7850/2019                                    ORDER




  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/SPECIAL CIVIL APPLICATION NO. 7850 of 2019

==========================================================
  BIPINBHAI BACHUBHAI KATARIA L/R OF LATE BACHUBHAI RAMBHAI
                          KATARIA
                            Versus
                    INCOME TAX OFFICER
==========================================================
Appearance:
MR SN DIVATIA(1378) for the Petitioner
MS MAUNA BHATT (174) for the Respondent Department
==========================================================

CORAM:HONOURABLE MR.JUSTICE J.B.PARDIWALA
      and
      HONOURABLE MR.JUSTICE A.C. RAO

                           Date : 11/06/2019

                         ORAL ORDER

(PER : HONOURABLE MR.JUSTICE J.B.PARDIWALA) 1.00. The issue raised in this writ application appears to be squarely covered by a judgement passed by the Co-ordinate Bench of this Court in the case of Chandreshbhai Jayantibhai Patel Versus Income-tax officer, reported in (2019) 101 taxmann.com 362 (Gujarat).

2.00. Let NOTICE for FINAL DISPOSAL be issued to the respondent, returnable on 25/06/2019.

3.00. Ms.Mauna Bhatt, learned Senior Standing Counsel appearing for the revenue waives service of notice for and on behalf of the respondent.

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4.00. Mr.Divatia, learned counsel appearing for the petitioner shall furnish one set of the entire Paper Book to Ms.Mauna Bhatt at the earliest.

5.00. Registry shall notify this petition on the returnable date on the top of the Board.

6.00. In the meantime, let there be an interim order in terms of para 10.0(e).

Sd/-

(J. B. PARDIWALA, J) Sd/-

(A. C. RAO, J) RAFIK Page 2 of 2 Downloaded on : Wed Jul 03 04:37:34 IST 2019