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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(5)(l) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(l)The school shall not collect any capitation fee and shall not subject the child or his or her parents or guardian to any screening procedure, while admitting a child;