Madras High Court
V.Krishnakumar vs The Member Secretary on 25 October, 2019
Author: D.Krishnakumar
Bench: D.Krishnakumar
W.P.No.31206 of 2005
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 25.10.2019
CORAM
THE HON'BLE MR.JUSTICE D.KRISHNAKUMAR
W.P.No.31206 of 2005
V.Krishnakumar .. Petitioner
Vs.
1. The Member Secretary,
Pondicherry Institute of Post
Matric Technical Education,
(PIPMATE), Lawspet, Pondicherry.
2.N.Rekha
3.P.Shanthi Bala
4.P.Uthaya Sangeetha
5.C.Vengadeswaran ... Respondents
Prayer : writ petitions filed under Article 226 of the Constitution of
India praying to issue a Writ of Certiorarified Mandamus or any other
writ order or direction to call for the records of the 1 st respondent with
No: PIPMATE/11012/A1/2W3-OH(5)/860 dated 10.09.2005 and to
quash the same in respect of selection of respondents 2 to 5 as
Lecture in the Branch of Computer Technology and consequently to
direct the 1st respondent to consider and appoint the petitioner to the
post of Lecturer (Computer Technology) in the quota reserved for
physically handicapped persons will all other consequential benefits
and to pass necessary orders in the interest of justice.
For Petitioners : Mr.V.Ajayakumar
For R1 : Mr.T.M.Naveen
For R2 and R5 : No appearance
http://www.judis.nic.in1/3
W.P.No.31206 of 2005
ORDER
The learned counsel appearing for the petitioner submits that the relief sought for in this writ petition has become infructuous and hence, the writ petition may be dismissed as having become infructuous.
2. Recording the said submission made by the learned counsel appearing for the petitioners, nothing survives for adjudication in this writ petition. Hence, this writ petition is dismissed as having become infructuous. No costs.
25.10.2019 Speaking order/Non-speaking order Index : Yes/No Internet : Yes/No msm To
1. The Member Secretary, Pondicherry Institute of Post Matric Technical Education, (PIPMATE), Lawspet, Pondicherry.
2.The Public Prosecutor, High Court, Chennai.
http://www.judis.nic.in2/3 W.P.No.31206 of 2005 D.KRISHNAKUMAR,J.
Msm W.P.No.31206 of 2005 25.10.2019 http://www.judis.nic.in3/3