Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 10 in The Orissa Shops and Commercial Establishments Act, 1956 10. Spread-over. - The spread-over of an employee in an establishment inclusive of the interval for rest shall not exceed twelve hours in any day.
