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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(9) in The U.P. Secondary Education Services Selection Board Rules, 1998

(9)The Management shall make substantive appointment from the list referred to in sub-rule (8) in the order in which the names stand in the list. The appointment so made shall be effective from the date of the order of such appointment.