Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(2) in Kerala Clinical Establishments (Registration and Regulation) Act, 2018

(2)The Council may, with the permission of the Government, employ such employees as are necessary for its proper functioning.