Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Uttar Pradesh - Subsection Section 34(2) in The U.P. Higher Judicial Service Rules, 1975 (2)leLr lsokvksa esa vuqlwfpr tkfr;ksa rFkk vuqlwfpr tutkfr;ksa ds fy, dze'k% 18 rFkk 2 izfr'kr dk vkj{k.k gksxk] fdUrq oxZ 3 dh fyfid oxhZ; rFkk oxZ 4 dh lsokvksa esa vuqlwfpr tkfr;ksa ds fy, dze'k% 25 rFkk 36 izfr'kr vkj{k.k rc rd jgsxk tc rd fd mudk bu lsokvksa esa 18 izfr'kr dksVk iwjk u gks tk,A
