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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2) in Rules under the Bihar and Orissa Places of Pilgrimage Act, 1920

(2)They must have a parapet wall at least 2½ feet high round the well mouth and outside of this a protecting platform all round at least 4 feet wide and provided with a masonry drain to carry off all spilled water from the proximity of the well.