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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of West Bengal - Subsection

Section 7A(2) in The Bengal Industrial Employment (Standing Orders) Rules, 1946

(2)Every employer shall cause to be posted the version or versions of the Standing Orders as approved under sub-rule (1), along with the English text thereof in the manner provided in section 9.