Jammu & Kashmir High Court
Amit Choudhary vs Oriental Insurance Co. Ltd on 16 October, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 18
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
MA No. 157/2018
c/w
MA No. 96/2017
IA No. 1/2017
IA No. 1/2018
Amit Choudhary .... Petitioner/Appellant(s)
Through:- Mr. Satinder Gupta, Advocate in
MA No. 157/2018
Mr. Jugal Kishore Gupta,
Advocate in MA No. 96/2017
V/s
Oriental Insurance Co. Ltd. .....Respondent(s)
and others
Through:- Mr. Jugal Kishore Gupta,
Advocate in MA No. 157/2018
for R-1
Ms. Pallavi Sharma, Advocate for
respondent No. 3 and vice Mr.
Mr. Ravinder Gupta, Advocate
for respondent No. 2
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Heard.
Reserved.
(Sindhu Sharma) Judge JAMMU 16.10.2019 SUNIL-II SUNIL KUMAR 2019.10.17 15:33 I attest to the accuracy and integrity of this document