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Jammu & Kashmir High Court

Amit Choudhary vs Oriental Insurance Co. Ltd on 16 October, 2019

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                         Sr. No. 18



                                 HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU

                                                               MA No. 157/2018
                                                               c/w
                                                               MA No. 96/2017
                                                               IA No. 1/2017
                                                               IA No. 1/2018


            Amit Choudhary                                       .... Petitioner/Appellant(s)


                                             Through:-   Mr. Satinder Gupta, Advocate in
                                                         MA No. 157/2018
                                                         Mr. Jugal Kishore Gupta,
                                                         Advocate in MA No. 96/2017

                                       V/s

            Oriental Insurance Co. Ltd.                                  .....Respondent(s)
            and others

                                             Through:-   Mr. Jugal Kishore Gupta,
                                                         Advocate in MA No. 157/2018
                                                         for R-1
                                                         Ms. Pallavi Sharma, Advocate for
                                                         respondent No. 3 and vice Mr.
                                                         Mr. Ravinder Gupta, Advocate
                                                         for respondent No. 2

            Coram :            HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE

                                                 ORDER

Heard.

Reserved.

(Sindhu Sharma) Judge JAMMU 16.10.2019 SUNIL-II SUNIL KUMAR 2019.10.17 15:33 I attest to the accuracy and integrity of this document