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State of Rajasthan - Section

Section 26 in Rajasthan Special Courts Act, 2012

26. Overriding effect.

- Notwithstanding anything in the Prevention of Corruption Act, 1988(Central Act No. 49 of 1988) and the Criminal Law Amendment Ordinance, 1944 or any other law for the time being in force, the provisions of this Act shall prevail in case of any inconsistency.