Supreme Court - Daily Orders
Jai Prakash Dwivedi vs State Of U.P on 25 April, 2014
ITEM NO.6 COURT NO.8 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).3077/2014
(From the judgement and order dated 10/03/2014 in CRLA
No.6264/2014, of The HIGH COURT OF JUDICATURE AT ALLAHABAD)
JAI PRAKASH DWIVEDI & ANR Petitioner(s)
VERSUS
STATE OF U.P & ORS Respondent(s)
(With appln(s) for ex-Parte stay and exemption from filing O.T.)
Date: 25/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Rajarshi Gupta, Adv.
Mr. Siddharth Bawa, Adv.
Ms. Divya Roy,Adv.
For Respondent(s) Mr. Shakil Ahmad Syed, Adv.
Mr. Abhishek Krishna, Adv.
Mr. K.K. Mani,Adv.
Ms. T. Archana, Adv.
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sanjay Kumar) (Indu Satija) Court Master Assistant Registrar