Section 245O(3)(d) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 245O(3)] [Section 245O] [Entire Act]

Union of India - Subsection

Section 245O(3)(d) in The Income Tax Act, 1961

(d)a law Member from the Indian Legal Service, who is, or is qualified to be, an Additional Secretary to the Government of India on the date of occurrence of vacancy.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 245O(3)(d) in The Income Tax Act, 1961