Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act] State of West Bengal - Subsection Section 112(1)(b) in Kolkata Municipal Corporation Act, 1980 (b)any member of the Corporation having voted or taken part in any proceedings in contravention of the provisions of section 101. or