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[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Telangana - Subsection

Section 188(2)(viii) in Telangana Panchayat Raj Act, 2018

(viii)perform the responsibilities, functions and exercise such other powers in relation to any development programmes as the Government may by notification confer on or entrust to it;