Section 129 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
129. Requirements of cell, daily visit to occupant.
- No cell shall be used for solitary confinement unless it is furnished with the means of enabling the prisoner to communicate at any time with an Officer of the prison, and every prisoner so confined in a cell for more than twenty four hours, shall be visited at least once a day by the Medical Officer or Medical Subordinate.
