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State of Jharkhand - Section

Section 270 in Bihar Education Code, 1961

270. Admission from another school.

- When a pupil is admitted into any school from another school he should be accompanied by or should produce a letter from his father or natural guardian. He must also produce a transfer certificate from the school which he last attended. Cases in which pupils apply for admission with transfer certificate later than one month after the date of issue of the transfer certificate should be investigated and such pupils should not be admitted unless the Headmaster/Principal is satisfied that they are fit for the class to which they seek admission.(R. & O. page 312, D.P.I.'s letter no. 61-T., dated the 23rd August 1934,)