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Madras High Court

Vilathikulam Taluk Muthusamypuram vs The District Collector on 2 March, 2023

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                                              W.P(MD)No.4492 of 2023



                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 02.03.2023

                                                    CORAM

                            THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                             W.P(MD)No.4492 of 2023
                                                     and
                                            W.M.P(MD)No.4221 of 2023


                Vilathikulam Taluk Muthusamypuram
                Vaal Reddiar Nala Sangam,
                Represented by its Secretary,
                S.Ramasubbu,
                Muthusamypuram,
                Vilathikulam Taluk,
                Thoothukudi District.                                    ... Petitioner

                                                      Vs

                1.The District Collector,
                  Thoothukudi District,
                  Thoothukudi.

                2.The District Educational Officer (Elementary Education),
                  Kovilpatti,
                  Thoothukudi District.

                3.The Block Educational Officer,
                  Pudur Panchayat Union,
                  Thoothukudi District.

                4.The Block Development Officer,
                  Pudur Panchayat Union,
                  Vilathikulam Taluk,
                  Thoothukudi District.                                      ... Respondents

https://www.mhc.tn.gov.in/judis
                1/4
                                                                                 W.P(MD)No.4492 of 2023




                Prayer: Writ Petition filed under Article 226 of the Constitution of India
                praying to issue a Writ of Mandamus, forbearing the respondents from
                constructing the new school building in the property situated in S.No.65/1,
                Muthusamy Puram Village, Villathikulam Taluk, Thoothukudi District and
                consequently direct the respondents to construct the new school building in the
                nearby Government poromboke land.


                                      For Petitioner     : Mr.V.Thirumal

                                      For Respondents : Mr.S.Shaji Bino
                                                        Special Government Pleader


                                                       ORDER

Heard the learned counsel on either side.

2.The petition mentioned land stands in the name of the writ petitioner.

The petitioner apprehends that a Government School building may be constructed therein. That led to the filing of this writ petition.

3.When the matter was taken up for hearing, it was clarified by the learned Special Government Pleader on written instructions from the third respondent that there is no proposal to put up any construction in the petition mentioned survey number.

https://www.mhc.tn.gov.in/judis 2/4 W.P(MD)No.4492 of 2023

4.Recording the said submission, this writ petition is disposed of. There shall be no order as to costs. Consequently, connected miscellaneous petition is closed.





                                                                                 02.03.2023
                Index             : Yes / No
                Internet          : Yes / No
                NCC               : Yes / No
                MGA

                To

1.The District Collector, Thoothukudi District, Thoothukudi.

2.The District Educational Officer (Elementary Education), Kovilpatti, Thoothukudi District.

3.The Block Educational Officer, Pudur Panchayat Union, Thoothukudi District.

4.The Block Development Officer, Pudur Panchayat Union, Vilathikulam Taluk, Thoothukudi District.

https://www.mhc.tn.gov.in/judis 3/4 W.P(MD)No.4492 of 2023 G.R.SWAMINATHAN, J.

MGA W.P(MD)No.4492 of 2023 02.03.2023 https://www.mhc.tn.gov.in/judis 4/4