Madras High Court
Vilathikulam Taluk Muthusamypuram vs The District Collector on 2 March, 2023
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
W.P(MD)No.4492 of 2023
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 02.03.2023
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
W.P(MD)No.4492 of 2023
and
W.M.P(MD)No.4221 of 2023
Vilathikulam Taluk Muthusamypuram
Vaal Reddiar Nala Sangam,
Represented by its Secretary,
S.Ramasubbu,
Muthusamypuram,
Vilathikulam Taluk,
Thoothukudi District. ... Petitioner
Vs
1.The District Collector,
Thoothukudi District,
Thoothukudi.
2.The District Educational Officer (Elementary Education),
Kovilpatti,
Thoothukudi District.
3.The Block Educational Officer,
Pudur Panchayat Union,
Thoothukudi District.
4.The Block Development Officer,
Pudur Panchayat Union,
Vilathikulam Taluk,
Thoothukudi District. ... Respondents
https://www.mhc.tn.gov.in/judis
1/4
W.P(MD)No.4492 of 2023
Prayer: Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus, forbearing the respondents from
constructing the new school building in the property situated in S.No.65/1,
Muthusamy Puram Village, Villathikulam Taluk, Thoothukudi District and
consequently direct the respondents to construct the new school building in the
nearby Government poromboke land.
For Petitioner : Mr.V.Thirumal
For Respondents : Mr.S.Shaji Bino
Special Government Pleader
ORDER
Heard the learned counsel on either side.
2.The petition mentioned land stands in the name of the writ petitioner.
The petitioner apprehends that a Government School building may be constructed therein. That led to the filing of this writ petition.
3.When the matter was taken up for hearing, it was clarified by the learned Special Government Pleader on written instructions from the third respondent that there is no proposal to put up any construction in the petition mentioned survey number.
https://www.mhc.tn.gov.in/judis 2/4 W.P(MD)No.4492 of 2023
4.Recording the said submission, this writ petition is disposed of. There shall be no order as to costs. Consequently, connected miscellaneous petition is closed.
02.03.2023
Index : Yes / No
Internet : Yes / No
NCC : Yes / No
MGA
To
1.The District Collector, Thoothukudi District, Thoothukudi.
2.The District Educational Officer (Elementary Education), Kovilpatti, Thoothukudi District.
3.The Block Educational Officer, Pudur Panchayat Union, Thoothukudi District.
4.The Block Development Officer, Pudur Panchayat Union, Vilathikulam Taluk, Thoothukudi District.
https://www.mhc.tn.gov.in/judis 3/4 W.P(MD)No.4492 of 2023 G.R.SWAMINATHAN, J.
MGA W.P(MD)No.4492 of 2023 02.03.2023 https://www.mhc.tn.gov.in/judis 4/4