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[Cites 0, Cited by 0] [Section 4(8)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(8)(a) in Chhattisgarh Public Distribution System (Control) Order, 2004

(a)apply for or receive ration card when a ration card has already been issued in her/his name or any member of her/his family and her/his or her/his family members name has been made mentioned in it;