Section 3(2) in The M.P. Krishi Upaj Mandi (Allotment of Land and Structure of Market Committee/board) Rules, 2005
(2)Any land or structure may be allotted for the following purposes, namely :-(i)Shop-cum godown(ii)Shop for agro-machines and equipment(iii)Clinic or dispensary(iv)Canteen(v)Tractor workshed(vi)Telephone booth or STD, PCO(vii)Bank(viii)Post Office(ix)Fire Brigade(x)Other Public use as per requirements(xi)Constitution of Public Toilets(xii)Activities relating to Agri-clinic scheme- of Government of India(xiii)Weigh Bridge/Machine(xiv)Market Information Centre.
