Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(2) in Orissa Rural Infrastructure and Socio-Economic Development Rules, 2005 (2)The Chairman of the Committee under Sub-rule (1) may co-opt such other members or members not exceeding two having knowledge on the subject.
