Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14B] [Entire Act] State of Uttar Pradesh - Subsection Section 14B(i) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (i)the word "Government" has been substituted by the words "Government, Parishad or any Mandi Samiti";
