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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Bengal Presidency - Subsection

Section 26(d) in The Bengal Muhammadan Marriages And Divorces Registration Act, 1876

(d)affect the religion or religious rites and usages of any of [Citizens of India] [Words substituted for the words 'His Majesty’s subjects in India' by the Adaptation of Laws Order, 1950.];