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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(k) in The Maharashtra Water Resources Regulatory Authority Act, 2005

(k)"Governor's Directives" means the directives issued by the Governor under rule 7 of the Development Boards for Vidarbha, Marathwada and the rest of the Maharashtra Order, 1994, made under clause (2) of article 371 of the Constitution of India;