Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in The Aircraft (Security) Rules, 2011

7. provision of lighting, road for patrolling and observation post.

- The aerodrome operator shaH make the following Security arrangements at the aerodrome, namely:-
(a)lighting for perimeter and any other sensitive area;
(b)all-weather road for patrolling by the Security personnel, and
(c)observation or command posts for the Security personnel
Provided that the Commissioner may, taking into consideration the Security perceptions make such order in writing as may be deemed appropriate for Security arrangements.