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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(i) in The Government Savings Certificates Act, 1959

(i)the fees that may be levied for registration, variation or cancellation of nominations;
(ia)[ the limit under sub-section (4) of section 7;] [Inserted by the Government Savings Laws (Amendment) Act (56 of 1985), S.3, (4-9-1985) ]