Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 271] [Entire Act] State of Tamilnadu - Subsection Section 271(2) in The Coimbatore City Municipal Corporation Act, 1981 (2)Every permission granted under sub-section (1) shall expire at the end of the year for which it is granted.Buildings other than Huts