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Delhi High Court - Orders

Ajay Dabas And Ors vs State (Nct Of Delhi) And Anr on 2 February, 2026

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~89
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 859/2026 & CRL.M.A. 3404/2026

                                    AJAY DABAS AND ORS                                                                     .....Petitioners
                                                                  Through:            Mr. Prateek Jain, Advocate via video-
                                                                                      conferencing.

                                                                  versus

                                    STATE (NCT OF DELHI) AND ANR                .....Respondents
                                                  Through: Ms. Richa Dhawan, APP for the State
                                                            with SI Mahendra Patel, P.S.: Narela.

                                    CORAM:
                                    HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                                  ORDER

% 02.02.2026 Let parties remain present in court on the next date. Re-notify on 27th April 2026.

ANUP JAIRAM BHAMBHANI, J FEBRUARY 2, 2026 ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:31:04