Delhi High Court - Orders
Ajay Dabas And Ors vs State (Nct Of Delhi) And Anr on 2 February, 2026
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~89
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 859/2026 & CRL.M.A. 3404/2026
AJAY DABAS AND ORS .....Petitioners
Through: Mr. Prateek Jain, Advocate via video-
conferencing.
versus
STATE (NCT OF DELHI) AND ANR .....Respondents
Through: Ms. Richa Dhawan, APP for the State
with SI Mahendra Patel, P.S.: Narela.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 02.02.2026 Let parties remain present in court on the next date. Re-notify on 27th April 2026.
ANUP JAIRAM BHAMBHANI, J FEBRUARY 2, 2026 ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:31:04