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State of Rajasthan - Section

Section 44 in Rajasthan Ayurved Nursing Council Act, 2012

44. Power of the State Government to amend the Schedule.

- On the recommendation of the Council in this behalf, the State Government may, by notification in the Official Gazette, amend the Schedule by inserting a new Ayurved Nursing subject therein and on and from the date of publication of such notification the Schedule shall stand amended accordingly.