Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14A] [Entire Act]

State of Odisha - Subsection

Section 14A(i) in The Orissa Government Servants' Conduct Rules, 1959

(i)give or take or abet the giving or taking of dowry; or