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[Cites 0, Cited by 2736] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in Consumer Protection Act, 2019

(1)"advertisement" means any audio or visual publicity, representation, endorsement or pronouncement made by means of light, sound, smoke, gas, print, electronic media, internet or website and includes any notice, circular, label, wrapper, invoice or such other documents;