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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(d) in The West Bengal Municipal Elections Act, 1994

(d)the date or dates on which a poll shall, if necessary, be taken, which or the first of which shall be a date not earlier than the twenty-fifth day after the last date for the withdrawal of candidatures; and