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Union of India - Section

Section 8 in Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019

8. Additional/Higher Qualification.

- (i) NRTS portal allows nurses who have acquired recognized higher nursing qualification to update their higher qualification in an online mode along with requisite documents and prescribed fees.
(ii)All the SNRCs shall charge a uniform fee for Registration of Additional qualification as indicated in the Schedule.