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State of Andhra Pradesh - Section

Section 89 in Criminal Rules of Practice and Circular Orders, 1990

89. Description of the seal of Court of Session:

- The Seal of every Court of Session shall be a circular one, two inches in diameter, bearing the Andhra Pradesh State Emblem, with the motto "Satyameva Jayate" in Devanagari Script inscribed in an arc and following the border of the Emblem (but without any border lines) and with the designation of the Court, viz., "The Court of Session ......... of the Division" inscribed thereon within two concentric circles round the Emblem without the words "Government of Andhra Pradesh". The inscriptions on the seal other than the motto shall be in Telugu Language.When new seals are required, Courts of Session shall indent for them on the General Superintendent, Public Workshop, Seethanagaram sending their indents through the Registrar of the High Court