Section 44(5) in The Bar Council of Uttar Pradesh Election Rules, 1992
(5)My present address is..........................................................Dated:Place:SignatureName in Block LettersEnrolment No....................Received a sum of Rs. 30/- from..........,............................................... towards payment under Rule 40, Chapter II, Part VI of the Rules of the Bar Council of India by way of Postal Order/Bank Draft/Cash on..........................................................Dated:Place:SecretaryBar Council of................
