Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(3)(viii) in The Gujarat Municipalities Act, 1963 (viii)merely being a relative of a person in employment with or under or by or on behalf of the municipality.