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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(1)Prior to the start of social audit, there shall be an orientation programme with the Sarpanehes and other people's representatives to explain the objectives of the social audit and to seek their participation in the programme.