Punjab-Haryana High Court
Loku Ram And Another vs State Of Haryana And Others on 11 October, 2013
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 12247 of 1999
DATE OF DECISION : 11.10.2013
Loku Ram and another
.... PETITIONERS
Versus
State of Haryana and others
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN
Present: Mr. A.P. Bhandari, Advocate,
for the petitioners.
Mr. Indresh Goel, Addl. A.G., Haryana.
Mr. Ajay Jain, Advocate,
for respondent No.4.
***
SATISH KUMAR MITTAL, J. ( Oral ) For orders, see Civil Writ Petition No. 9557 of 1996.
( SATISH KUMAR MITTAL ) JUDGE October 11, 2013 ( MAHAVIR S. CHAUHAN ) ndj JUDGE Dass Narotam 2013.10.11 16:32 I attest to the accuracy and integrity of this document