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Punjab-Haryana High Court

Loku Ram And Another vs State Of Haryana And Others on 11 October, 2013

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                      CHANDIGARH

                                                                      CWP No. 12247 of 1999
                                                           DATE OF DECISION : 11.10.2013

           Loku Ram and another
                                                                            .... PETITIONERS
                                                     Versus
           State of Haryana and others

                                                                          ..... RESPONDENTS

           CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
                               HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN


           Present:            Mr. A.P. Bhandari, Advocate,
                               for the petitioners.

                               Mr. Indresh Goel, Addl. A.G., Haryana.

                               Mr. Ajay Jain, Advocate,
                               for respondent No.4.

                                     ***

SATISH KUMAR MITTAL, J. ( Oral ) For orders, see Civil Writ Petition No. 9557 of 1996.

( SATISH KUMAR MITTAL ) JUDGE October 11, 2013 ( MAHAVIR S. CHAUHAN ) ndj JUDGE Dass Narotam 2013.10.11 16:32 I attest to the accuracy and integrity of this document