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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3)(d) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(d)fund available at the credit of the forfeiture account in the Tamil Nadu Handloom Weavers Savings and Security Scheme in Public Deposit Account as on the last day of the financial year, 1991 and subsequent years;