Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 51 in The Bihar School Examination Board Regulations, 1964 51. The punishments specified in clauses (i) to (iv) will be minor punishment and those in clauses (v) to (viii) of the regulation 50 of this Chapter shall be major punishment.
