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State of Telangana - Section

Section 1 in Telangana Medical Practitioners Registration Act, 1968

1. Short title, extent and commencement.

(1)This Act may be called the [Telangana Medical Practitioners Registration Act, 1968.] [Substituted by G.O.Ms.No.68, HM&FW (C1) Department, dated 03.08.2015. 3. Omitted by G.O.Ms.No.68, HM&FW (C1) Department, dated 03.08.2015.]
(2)It extends to the whole of the State of [Telangana.] [Substituted by G.O.Ms.No.68, HM&FW (C1) Department, dated 03.08.2015. 3. Omitted by G.O.Ms.No.68, HM&FW (C1) Department, dated 03.08.2015.]
(3)It shall come into force on such date as the Government may, by notification in the [Telangana] [Substituted by G.O.Ms.No.68, HM&FW (C1) Department, dated 03.08.2015. 3. Omitted by G.O.Ms.No.68, HM&FW (C1) Department, dated 03.08.2015.] Gazette, appoint.