Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 404] [Entire Act] State of Uttar Pradesh - Subsection Section 404(iii) in The U.P. Co-operative Societies Rules, 1968 (iii)constitution of a provisional Committee of Management from out of the persons entitled to participate in the meeting as provided in sub-rule (i) of Rule 402;
