Section 56(2)(d) in The Delhi Development Authority Act, 1957

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

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Section 56(2)(d) in The Delhi Development Authority Act, 1957

(d)the control and restrictions in relation to appointment of officers and other employees;

(dd)[ the stages by which the development of any particular features of a zone may be carried out;] [Inserted by Act 56 of 1963, w.e.f. 30.12.1963.]