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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(1)The District Superintendent of Police, and in the case of cities having a Police Commissioner, such Police Commissioner shall take all necessary steps, subject to such guidelines issued by the State Government and/or directions issued by the District Magistrate for the protection of life, and property of senior citizens.