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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(2)(a) in The Himachal Pradesh Panchayati Raj Act, 1994

(a)the annual statement of accounts of the Gram Panchayat, the report of the administration of the preceding financial year and the last audit note and replies, if any, made thereto;