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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(7) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958

(7)The authorities competent to retire a member of the Service on different kinds of retirement benefits shall be those indicated in [Schedule K] [Substituted vide DP&AR Notification No. 25011/7/82-AIS(II) dated 24.3.83 (GSR No. 293 dated 9.4.83)].