Supreme Court - Daily Orders
Narayan Singh Pathania vs Valuelabs Llp on 24 January, 2022
Bench: Indira Banerjee, Abhay S. Oka
ITEM NO.3 Court 8 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 671/2021
NARAYAN SINGH PATHANIA Appellant(s)
VERSUS
VALUELABS LLP & ANR. Respondent(s)
([ONLY I.A NO. 39244/2021 IS LISTED AGAINST THIS MATTER]
IA No. 39244/2021 - CLARIFICATION/DIRECTION)
Date : 24-01-2022 These matters were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE ABHAY S. OKA
For Appellant(s) Mr. Sajan Poovayya, Sr. Adv.
Mr. Malak Manish Bhatt, AOR
Ms. Neeha Nagpal, Adv,.
Mr. Rajat Bector, Adv.
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. Abhinav Mukerji, AOR
Mrs. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
Mr. Akshay C. Shrivastava, Adv.
Mr. Ankur Goel, Adv.
Ms. Misha Rohatgi Mohta, AOR
Mr. Nakul Mohta, Adv.
Mr. Devansh Srivastava, Adv.
Mr. Aditya Chadha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 28.01.2022 along with other connected matters.
(MANISH ISSRANI) Signature Not Verified (MATHEW ABRAHAM) COURT MASTER (SH) Digitally signed by Rachna Date: 2022.01.24 COURT MASTER (NSH) 15:54:26 IST Reason: